Bombay High Court
Baban Shankarrao Lohar vs Khulas Bapurao Lohar And Anr on 16 March, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
948 SA 289 98.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
948 SECOND APPEAL NO.289 OF 1998
BABAN SHANKARRAO LOHAR
VERSUS
KHULAS BAPURAO LOHAR AND ANR.
...
Advocate for Appellant : Mr. S. S. Choudhari (absent)
Advocate for Respondent No. 1 : Mr. A.A. Joshi h/f Mr. Natu Sharad V.
CORAM : MANGESH S. PATIL, J.
DATE : 16.03.2022. PER COURT :
None present for the appellant.
2. Learned advocate for the respondent No. 1 is present.
3. By way of last chance, the matter is adjourned to 08.04.2022. If it is not conducted on that day, the Court may dismiss it in default.
(MANGESH S. PATIL, J.) mkd/-
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