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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(2)The Chairman of or in his absence the Chief Executive Officer and in the absence of both the Chairman and Chief Executive Officer, any other member chosen the members present from amongst themselves, shall preside over a meeting of the Authority.