Allahabad High Court
Chitharoo vs Sita Ram And Another on 15 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- SECOND APPEAL No. - 1454 of 2002 Petitioner :- Chitharoo Respondent :- Sita Ram And Another Petitioner Counsel :- Satish Chandra Srivastava,Arvind Srivastava,Chitra Lekha Srivastava,Chitralekha Satsangi,M.D.Singh Shekhar Respondent Counsel :- B.D.Mandhyan,Satish Mandhyan Hon'ble Prakash Krishna,J.
None is present on behalf of the appellant in the revised list. The learned counsel for the respondent submits that the matter was being heard by Hon.Justice Rakesh Tewari. Let it is be placed before the appropriate Bench on Monday i.e 19.7.2010. Order Date :- 15.7.2010 IB (Prakash Krishna,J)