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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(vi) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(vi)he or she should have not been declared as insolvent or sentenced by criminal court whether within or outside the State for an offence involving moral turpitude;