Securities Appellate Tribunal
Mr. Arvind Nandagopal vs Sebi on 16 April, 2026
IN THE SECURITIES APPELLATE TRIBUNAL
AT MUMBAI
Date: 16.04.2026
Appeal No. 561 of 2024
[Along with Misc. Application Nos. 06 and 494 of 2025]
Mr. T. Krishnamurthy ...Appellant
Versus
Securities and Exchange board of India ...Respondent
Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.
WITH
Appeal No. 595 of 2024
[Along with Misc. Application Nos. 1346 of 2024 and 128 of
2025]
Mr. A. Arvind Nandagopal ...Appellant
Versus
Securities and Exchange board of India ...Respondent
Mr. Kunal Katariya, Advocate with Ms. Ashmita Goradia and
Mr. Sahebrao W. Buktare, Advocates with Mr. Shardul Shah,
CA, i/b Shah & Ramaiya, Chartered Accountant for the
Appellant.
Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.
WITH
Appeal No. 596 of 2024
[Along with Misc. Application Nos. 401, 125, 1130 of 2025]
Binny Limited ...Appellant
Versus
Securities and Exchange board of India ...Respondent
2
Mr. Kunal Katariya, Advocate with Ms. Ashmita Goradia and
Mr. Sahebrao W. Buktare, Advocates with Mr. Shardul Shah,
CA, i/b Shah & Ramaiya, Chartered Accountant for the
Appellant.
Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.
AND
Appeal No. 644 of 2024
[Along with Misc. Application No. 126 of 2025]
Nate Nandha ...Appellant
Versus
Securities and Exchange board of India ...Respondent
Mr. Aditya Joby, Advocate i/b Joby Mathew & Associates for
the Appellant.
Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.
ORDER:
As prayed for by both side, call on July 08, 2026.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 16.04.2026 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2026.04.17 17:33:50 +05'30' PK