Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Securities Appellate Tribunal

Mr. Arvind Nandagopal vs Sebi on 16 April, 2026

IN THE     SECURITIES APPELLATE             TRIBUNAL
                  AT MUMBAI


                                         Date: 16.04.2026

                Appeal No. 561 of 2024
  [Along with Misc. Application Nos. 06 and 494 of 2025]

Mr. T. Krishnamurthy                           ...Appellant

Versus

Securities and Exchange board of India       ...Respondent


Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.

                           WITH
                Appeal No. 595 of 2024
[Along with Misc. Application Nos. 1346 of 2024 and 128 of
                           2025]

Mr. A. Arvind Nandagopal                       ...Appellant

Versus

Securities and Exchange board of India       ...Respondent

Mr. Kunal Katariya, Advocate with Ms. Ashmita Goradia and
Mr. Sahebrao W. Buktare, Advocates with Mr. Shardul Shah,
CA, i/b Shah & Ramaiya, Chartered Accountant for the
Appellant.

Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.


                           WITH
                Appeal No. 596 of 2024
[Along with Misc. Application Nos. 401, 125, 1130 of 2025]

Binny Limited                                  ...Appellant

Versus

Securities and Exchange board of India       ...Respondent
                                                       2
Mr. Kunal Katariya, Advocate with Ms. Ashmita Goradia and
Mr. Sahebrao W. Buktare, Advocates with Mr. Shardul Shah,
CA, i/b Shah & Ramaiya, Chartered Accountant for the
Appellant.

Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.


                             AND
                   Appeal No. 644 of 2024
         [Along with Misc. Application No. 126 of 2025]

Nate Nandha                                                                           ...Appellant

Versus

Securities and Exchange board of India                                              ...Respondent

Mr. Aditya Joby, Advocate i/b Joby Mathew & Associates for
the Appellant.

Ms. Prapti Kedia, Advocate with Mr. Ankit Ujjwal, Advocate
i/b Agama Law Associates for the Respondent.


ORDER:

As prayed for by both side, call on July 08, 2026.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 16.04.2026 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2026.04.17 17:33:50 +05'30' PK