Madhya Pradesh High Court
Bajrang vs The State Of Madhya Pradesh on 8 January, 2020
Author: Virender Singh
Bench: Virender Singh
1 CRR-1184-2017 The High Court Of Madhya Pradesh CRR-1184-2017 (BAJRANG Vs THE STATE OF MADHYA PRADESH) 2 Indore, Dated : 08-01-2020 Parties through their counsel. List the matter after 2 weeks.
(VIRENDER SINGH) JUDGE soumya Digitally signed by Soumya Ranjan Dalai Date: 09/01/2020 18:41:01