Allahabad High Court
U.P. State Road Transport Corporation ... vs Smt. Sunita Srivastava & Others on 14 December, 2012
Author: Sunil Ambwani
Bench: Sunil Ambwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2613 of 2002 Petitioner :- U.P. State Road Transport Corporation Thru G.M. Lucknow Respondent :- Smt. Sunita Srivastava & Others Petitioner Counsel :- Ajay Singh Respondent Counsel :- Ashok Trivedi Hon'ble Sunil Ambwani,J.
Hon'ble Aditya Nath Mittal,J.
Dismissed.
For order see our order of date passed in First Appeal From Order No.308 of 2002.
Order Date :- 14.12.2012 Kpy