Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(iii) in Jammu and Kashmir Consumer Protection Rules, 1987 (iii)The meeting of the Divisional Forum shall be presided over by the President. In his absence the senior most member (in order of appointment) shall preside over the meeting.
