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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Goa - Subsection

Section 101(1)(i) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(i)by summons in writing, require the production of any book, deed, contract, account, voucher, receipt or any other document, the perusal or examination of which he considers necessary; or