Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(7) in Assam Yoga Council Act, 2018

(7)The Council may make regulations for conduct of the business of the Executive Committee and also of the other committee appointed by it.