Delhi High Court - Orders
Ms Shoes East Ltd vs Union Of India And Others & Ors on 19 March, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5466/2018
MS SHOES EAST LTD .....Petitioner
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. KKR Das,
Advocates.
versus
UNION OF INDIA AND OTHERS & ORS. .....Respondents
Through: Mr. Harpreet Singh, Senior Standing
Counsel along with Ms. Suhani
Mathur and Mr. Jai Ahuja, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 19.03.2025
1. This hearing has been done through hybrid mode.
2. No time left. List on 06th May, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MARCH 19, 2025/nd/rks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2025 at 01:07:37