Jammu & Kashmir High Court
New India Assurance Co. Ltd. vs Puran Singh And Ors on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CONC No. 188/2018
Date of order: 09.10.2018
New India Assurance Co. Ltd. v. Puran Singh and others
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Notice to the respondents returnable within four weeks. Steps for service within one week.
List immediately after service is effected upon the respondents.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh