Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

New India Assurance Co. Ltd. vs Puran Singh And Ors on 9 October, 2018

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                         HIGH COURT OF JAMMU AND KASHMIR
                                     AT JAMMU
CONC No. 188/2018
                                                              Date of order: 09.10.2018
New India Assurance Co. Ltd.                v.                Puran Singh and others
Coram:
                Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:

For the Petitioner(s):             None.
For the Respondent(s)     :        None.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Notice to the respondents returnable within four weeks. Steps for service within one week.

List immediately after service is effected upon the respondents.

(Sanjeev Kumar) Judge Jammu:

09.10.2018 Rakesh