Delhi High Court - Orders
Tata Power Delhi Distribution Ltd vs The North Delhi Municipal Corporation & ... on 18 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1113/2017 & CM APPLs. 5117/2017, 5118/2017,
5119/2017, 9673/2020, 9674/2020
TATA POWER DELHI DISTRIBUTION LTD. ..... Petitioner
Through: Mr. Aditya Ajay & Mr. Nikhil Sharma,
Advocates
Versus
THE NORTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Mr. Sanjay Poddar, Senior Advocate
alongwith Mr. Sanjeev Sagar, Ms. Nazia Parveen
& Mr. Govind, Advocates for SDMC
Mr. Sanjeev Mahajan, Advocate for DERC
Mr. Sanjeev Sabharwal, Standing Counsel for
EDMC
Ms. Madhu Tewatia & Mr. Adhirath Singh,
Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 18.04.2022
1. At joint request of learned counsels for the parties, list on 16 th September, 2022.
2. Interim orders to continue till the next date of hearing.
MANOJ KUMAR OHRI, J APRIL 18, 2022 p'ma Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:19.04.2022 12:51:57