Supreme Court - Daily Orders
Commissionoer Of Income Tax 8 vs Phonix Mecano (India) Pvt. Ltd. on 5 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.28 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 2234/2018
(Arising out of impugned final judgment and order dated 07-06-2017
in ITA No. 1182/2014 passed by the High Court of Judicature at
Bombay)
COMMISSIONOER OF INCOME TAX 8 Petitioner(s)
VERSUS
PHOENIX MECANO (INDIA) PVT. LTD. Respondent(s)
(With IA No.13267/2018-CONDONATION OF DELAY IN FILING)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. S. A. Haseeb, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.02.07 17:03:37 IST Reason: