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State of Uttar Pradesh - Section

Section 6 in The U.P. Secondary Education Services Commission (Removal of Difficulties) Order, 1981

6. Eligibility for appointment

. - Every appointment of a teacher under Paragraph 4 or 5 shall be subject to the following conditions, namely :-
(a)The candidate sought to be appointed by promotion or by direct recruitment must fulfil the essential qualifications laid down in Appendix A referred to in the Regulation (1) of Chapter II of the Regulations made under the Intermediate Education Act, 1921.
(b)The candidate sought to be appointed by direct recruitment under Paragraph 5 shall not be related to any member of the Committee of Management in the manner indicated in schedule II of the Intermediate Education Act, 1921.
(c)The candidate sought to be appointed by promotion under Paragraph 4 must have been serving the institution in substantive capacity from before the date of commencement of this Order.