Section 26(4) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949
(4)The siaha-navis shall pass on the application as well as the arz-irsal after duly stamping them to the departmental clerk, who shall at once fill in columns Nos. 1-5 of the register in Form Z. A. F. No. 8 and after signing the arz-irsal and the endorsement on the application, put it up before the S.T.O. for his signature on the arz-irsal and the endorsement on the application.
