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Calcutta High Court (Appellete Side)

M/S Concrete & Allied Enterprise vs The West Bengal State Consumer Dispute on 18 May, 2017

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

Serial No.50.

May 18, 2017.

SG CO 1631 of 2017 M/s Concrete & Allied Enterprise

-versus-

The West Bengal State Consumer Dispute Redressal Commission and others Mr Manju Manot ... for the petitioner.

Since a caveat has been lodged as is evident from the affidavit of service, the petitioner should serve the opposite parties and inform them that the matter will appear in the combined monthly list of June, 2017.

( Sanjib Banerjee, J. )