Delhi High Court - Orders
Pavan Sachdeva vs Reema Mittal And Ors on 1 April, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5542/2022 & CRL.M.A. 22008/2022 & 22009/2022
PAVAN SACHDEVA
..... Petitioner
Through: None.
versus
REEMA MITTAL AND ORS
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 01.04.2024
1. None appears for the petitioner.
2. Re-list on 4th September, 2024 NAVIN CHAWLA, J APRIL 1, 2024/rv Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 23:07:39