Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Pavan Sachdeva vs Reema Mittal And Ors on 1 April, 2024

Author: Navin Chawla

Bench: Navin Chawla

                             $~21
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    CRL.M.C. 5542/2022 & CRL.M.A. 22008/2022 & 22009/2022
                                  PAVAN SACHDEVA
                                                                            ..... Petitioner
                                                  Through: None.

                                                                            versus

                                       REEMA MITTAL AND ORS
                                                                                                                               ..... Respondent
                                                                            Through:                 None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                          ORDER

% 01.04.2024

1. None appears for the petitioner.

2. Re-list on 4th September, 2024 NAVIN CHAWLA, J APRIL 1, 2024/rv Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 23:07:39