Punjab-Haryana High Court
Income Tax Appellate Tribunal Bar ... vs Union Of India And Others on 16 August, 2018
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.20247 of 2018
Date of decision:August 16, 2018
Income Tax Appellate Tribunal Bar Association
...Petitioner
Versus
Union of India and others ...Respondents
Coram: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Ms.Supriya Garg, Advocate for the petitioner.
*****
Rakesh Kumar Jain, J. (Oral)
Counsel for the petitioner prays for withdrawal of this petition to file on behalf of members of the Tribunal if they are really aggrieved.
Dismissed as withdrawn.
Liberty is granted.
August 16, 2018 (Rakesh Kumar Jain)
Meenu Judge
Whether speaking / reasoned : Yes/No
Whether reportable : Yes/No
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