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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(ii) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(ii)Board/Market Committee's contribution as mentioned in Rule 4 shall be drawn out of Marketing Development Fund/Market Committees Fund, as the case may be, and credited into the Pension Fund concerned.