Section 14(1) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989
(1)An employee shall, at any time after his confirmation make a nomination in a form given in the appendix, conferring on one or more persons, the right to receive any gratuity that may be sanctioned under these regulations; provided that if at the time of making the nomination the employee has a family the nomination shall not be in favour of any person or persons other than the members of the his family.
