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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Mizoram - Subsection

Section 32(2)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)he shall prepare the Budget of the District Council and with all matters relating to budget procedure and the forms and contents of the financial statements;