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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(2) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(2)Appointment of other officers and employees of Commissioner's Office. - Other officers and employees of the Commissioner for Disabilities Bihar shall be appointed as per Recruitment Rules to be framed separately for this purpose.