Orissa High Court
Jay Hanuman Temple Trust vs State Of Odisha And Others .... Opp. ... on 6 February, 2024
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK
Designation: Junior Stenographer
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 07-Feb-2024 14:12:21
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP NO.1137 OF 2023
Jay hanuman Temple Trust .... Petitioner
Mr. Mahitosh Sinha, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Amiya Kumar Mishra,
Additional Government Advocate
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 06.02.2024
02. 1. This matter is taken up through hybrid mode.
2. Mr. Sinha, learned counsel for the Petitioner prays for an adjournment to verify as to whether any allegation is made in the plaint against the parties proposed to be impleaded under Order I Rule 10(2) CPC.
3. Put up on 28th February, 2024, as prayed for.
(K.R. Mohapatra) Judge Rojalin Page 1 of 1