Section 7(1)(e) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(e)a list of mistakes detected by him in-

(i)the map,

(ii)the khasra in respect of area and possession, and

(iii)the last jamabandi as a result of checking and test thereof in accordance with the provisions of the Himachal Pradesh Land Records Manual; and

Legal Document View