Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(xxii) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(xxii)to do all such other acts and things as may be required in order to further the objects of the University.