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Punjab-Haryana High Court

Harmesh Singh And Anr vs State Of Punjab on 15 February, 2018

Author: Tejinder Singh Dhindsa

Bench: Tejinder Singh Dhindsa

          IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH

                                       CRM No. M-46184 of 2017 (O&M)
                                          Date of Decision: 15.02.2018

Harmesh Singh and another
                                                          ... Petitioners
                                Versus
State of Punjab

                                                         ... Respondent

CORAM:- HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA

Present:- Mr. Gopal Singh Nahel, Advocate,
          for the petitioners.

           Mr. S.S.Sandhu, AAG, Punjab.


TEJINDER SINGH DHINDSA, J.(ORAL)

Petition is allowed.

For details see order carrying even date passed in CRM No.M-48035 of 2017 titled as Satgur Singh Vs. State of Punjab.




15.02.2018                              (TEJINDER SINGH DHINDSA)
vandana                                           JUDGE

Whether speaking/reasoned                           No

Whether Reportable                                  No




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