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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(6)(b) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(b)The concerned District Education Officer/District Primary Education Officer shall credit the demand draft so received to the relevant head of account by the 15th of every month.