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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(1)(ii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(ii)a Bank Guarantee as decided by the Government shall be deposited with the State Marketing Officer, while applying for licence to establish private yard, consumer/farmer market. However, the Government organizations and local authorities are exempted from furnishing Bank Guarantee.