Bombay High Court
Shivalasha Mathadi, Transport And ... vs Satara Mathadi And Unprotected Labour ... on 12 December, 2019
Bench: Ranjit More, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7372 OF 2016
Shivalasha Mathadi, Transport And General ....Petitioner
Kamgar Union Through General Secretary
V/S
Satara Mathadi And Unprotected Labour Board ....Respondent
Through Chairman And Anr CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 12th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 31/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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