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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(b) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

(b)under clauses (c), (d), (e) and (f) of sub-section (1) of section 5 of the Act be the Karyadhikari of the Zila Parishad, Garhwal, Terhi-Garhwal, Chamoli and Uttarkashi or in their absence ay person or persons performing their duties for the time being in case of elections by the Hindu members of the Zila Parishad of the said districts.