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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(10) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(10)The payment under these rules after the sanction by the Director shall be made by the Director/Management on the basis of Pension Payment Order and the authority letter.