Supreme Court - Daily Orders
Devender Singh (Dead) Thr. Lrs. ... vs State Of U.P Thr. Collector . on 9 October, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.13 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26483/2016
DEVENDER SINGH (DEAD) THR. LRS. Petitioner(s)
VERSUS
STATE OF U.P THR. COLLECTOR . & ANR. Respondent(s)
(I.A.No.2-Application for impleadment)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Mr. Ankur Yadav, Adv.
Mr. Dhruv Paliwal, Adv.
For Ms. Asha Gopalan Nair, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for impleadment is allowed. Registry to proceed further accordingly.
(RASHI GUPTA) (SHARDA KAPOOR)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2017.10.12
12:08:26 IST
Reason: