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State of Goa - Section

Section 9 in The Goa, Daman and Diu Administrative Tribunal Regulation, 1971

9.

The hours and days of ordinary session of the Benches shall be notified by the Chairman in the Official Gazette.["10. [Clauses 10 and 11 added by (Amendment) Regulations, 1970 (Official Gazette, Series I No. 14 dated 6-7-1972.]The Chairman may, whenever it appear to him to be necessary and if the circumstance of the case so require, convene an extraordinary session of any or both of the Benches of the Tribunal.