Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 26 August, 2020
Author: Manmohan
Bench: Manmohan, Sanjeev Narula
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 4023/2020
M/S SKYLINE ENGINEERING
CONTRACTS (INDIA) PVT LTD ...... Petitioner
Through: Mr. Rupesh Gupta and Mr. Nikhil
Kohli, Advocates.
versus
UNION OF INDIA & ORS. ...... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Syed Husain Adil
Taqvi, Ms. Kinjal Srivastava and
Mr. Varun Kishore, Advocates for
respondent No. 1.
Mr. Harpreet Singh, Senior Standing
Counsel for respondent Nos. 2 & 3.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.08.2020 The petition has been heard by way of video conferencing. Learned counsel for the petitioner prays for a pass over. However, the same is not convenient to this Court.
List on 19th November, 2020. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J SANJEEV NARULA, J AUGUST 26, 2020 sb