Delhi High Court - Orders
Delhi Municipal Workers Union Regd vs North Delhi Municipal Corporation & Anr on 5 October, 2020
Bench: Hima Kohli, Subramonium Prasad
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7193/2020 and CM No.24315/2020 (exemption)
DELHI MUNICIPAL WORKERS UNION REGD...... Petitioner
Through: Mr.Bankey Bihari, Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ANR.
..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 05.10.2020
1. Due to the sad demise of HMJ Subramonium Prasad's father, the Hon'ble Division Bench could not assemble today.
2. At the request of counsel for the petitioner, list on 12.10.2020 for VC hearing only.
BY ORDER (COURT MASTER) OCTOBER 5, 2020 tr