Bombay High Court
Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 19 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018
In
COMMERCIAL ARBITRATION PETITION 1136 OF 2018
Veer Corporation And 12 Ors. ....PETITIONER
V/S
Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT
Raje Shah Mr. Harshit Tolia for Petitioner. Adv. Yash Pandya i/b Jayakar and Partners for Respondent. (To be place first at-2.30pm) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th October, 2023 P.C. :
S. O. to 19/12/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 03:09:49 :::