Madhya Pradesh High Court
Sanjiv vs The State Of Madhya Pradesh on 12 January, 2026
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 CRR-3673-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 3673 of 2025 (SANJIV Vs THE STATE OF MADHYA PRADESH ) Dated : 12-01-2026 Shri S.K. Mishra - Advocate for the applicant. Ms. Gouri Pathak - Panel Lawyer for the State of M.P. The applicant is present in person. He is identified by his counsel. Now he is directed to mark his presence on 25.2.2026 before the Registry of this court and also on further dates as may be given in this regard till disposal of this revision.
List on 25.2.2026.
(AVANINDRA KUMAR SINGH) JUDGE bks Signature Not Verified Signed by: 37a54170-d81d- 4133-9abf-4d76b62a4b17 Signing time: 13-01-2026 10:37:37