Supreme Court - Daily Orders
Devender Singh (Dead) Thr. Lrs. ... vs State Of U.P Thr. Collector . on 27 July, 2017
ITEM NO.27 REGISTRAR COURT. 2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 26483/2016
DEVENDER SINGH (DEAD) THR. LRS. DUSHYANT SINGH Petitioner(s)
VERSUS
STATE OF U.P THR. COLLECTOR . & ANR. Respondent(s)
Date : 27-07-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Dhruv Paliwal,Adv.
Ms.Asha Gopalan Nair, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on both the respondents, but no one has entered appearance on their behalf.
Ld.counsel for the petitioner has failed to file reply in I.A. for Impleadment within four weeks as granted by the Hon'ble Judge in Chamber by order dated 17.04.2017. Hence, list the matter before the Hon'ble Judge in Chambers for further orders.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.28 15:35:41 IST Reason: