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Punjab-Haryana High Court

Bharat Bhushan Uppal vs Cbi, Eou-1, Eo-1, New Delhi on 25 July, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  IN THE HIGH COURT OF PUNJAB & HARYANA
                                               AT CHANDIGARH
                       113
                                                        CRR-1371-2024
                                                        Date of decision: July 25th, 2024
                       Bharat Bhushan Uppal

                                                                                     .....Petitioner

                                                         Versus

                       CBI, EOU-1, EO-1, New Delhi
                                                                                   .....Respondent

                       CORAM:       HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

                       Present:     Mr. Ritesh Grover, Advocate
                                    for the petitioner.

                       MANJARI NEHRU KAUL, J. (ORAL)

After arguing for some time, a prayer has been made by learned counsel for the petitioner for withdrawal of the instant petition.

Dismissed as withdrawn.





                       July 25th, 2024                        (MANJARI NEHRU KAUL)
                        Puneet                                      JUDGE

                                    Whether speaking/reasoned        :     Yes

                                    Whether reportable               :     No




PUNEET SACHDEVA
2024.07.25 14:02
I attest to the accuracy and
integrity of this document
Chandigarh