Punjab-Haryana High Court
Bharat Bhushan Uppal vs Cbi, Eou-1, Eo-1, New Delhi on 25 July, 2024
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
113
CRR-1371-2024
Date of decision: July 25th, 2024
Bharat Bhushan Uppal
.....Petitioner
Versus
CBI, EOU-1, EO-1, New Delhi
.....Respondent
CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present: Mr. Ritesh Grover, Advocate
for the petitioner.
MANJARI NEHRU KAUL, J. (ORAL)
After arguing for some time, a prayer has been made by learned counsel for the petitioner for withdrawal of the instant petition.
Dismissed as withdrawn.
July 25th, 2024 (MANJARI NEHRU KAUL)
Puneet JUDGE
Whether speaking/reasoned : Yes
Whether reportable : No
PUNEET SACHDEVA
2024.07.25 14:02
I attest to the accuracy and
integrity of this document
Chandigarh