Gujarat High Court
Vasant Nature Cure Hospital & Pratibha ... vs Ukaji Kamaji -Decd. Thro'Heirs on 2 September, 2011
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 4665 of 1997
in
SECOND APPEALNo 84 of 1997
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VASANT NATURE CURE HOSPITAL & PRATIBHA MATERNITY HOSP.TRUST
Versus
UKAJI KAMAJI -DECD. THRO'HEIRS
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Appearance:
MR MC BHATT for Petitioners
NOTICE SERVED BY DS for Respondent No. 1
NOTICE SERVED for Respondent No. 2
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CORAM : MR.JUSTICE J.M.PANCHAL
Date of Order: 05/05/97
ORAL ORDER
"Notice returnable on 30-6-97.
Ad-interim relief in terms of para-4(A) is granted till then."