Bombay High Court
Mrs. Reshma Rajan Matvankar vs Smt. Vithabai Hira Dhone (Since ... on 27 March, 2019
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 329 OF 2017
Shri Chandrakant Balasaheb Mohadik, Thru. Poa ....Applicant
Rajani Chandrakant Mahadik
V/S
Smt Vithabai Hira Dhone (since Deceased) Thru. ....Respondent
Lr. Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION STAMP NO. 32441 OF 2017 Mrs. Reshma Rajan Matvankar ....Applicant V/S Smt. Vithabai Hira Dhone (since Deceased) Thr. ....Respondent Lrs. Smt. Bharti Prakash Koli WITH CIVIL REVISION APPLICATION NO. 330 OF 2017 Shri Chotelal Ramavtar Dhobi, Thru. Poa Jogesh ....Applicant Kumar Chotelal Dhobi V/S Smt Vithabai Hira Dhone (since Deceased) Thru. ....Respondent Lr. Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION NO. 331 OF 2017 Smt Vijaya Dhairdhar Patil (since Deceased) ....Applicant Thru. Lrs V/S Smt Vithabai Hira Dhone (since Deceased) Thur.
Page 1/3 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 02:13:22 :::Lrs Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION NO. 332 OF 2017 Smt Snehalata Gangaram Sangodkar And Ors ....Applicant V/S Smt Vithabai Hira Dhone (since Deceased) Thur. ....Respondent Lrs Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION NO. 333 OF 2017 Smt Sumait Gopal Kamat (since Deceased) Thru. ....Applicant Lrs V/S Smt Vithabai Hira Dhone (since Deceased) Thur. ....Respondent Lrs Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION NO. 334 OF 2017 Shri Laxman Jano Pachkude ....Applicant V/S Smt Vithabai Hira Dhone (since Deceased) Thru. ....Respondent Lr Smt Bharati Prakash Koli And Ors WITH CIVIL REVISION APPLICATION NO. 335 OF 2017 Shri Ramesh Raghunath Devekar (since ....Applicant Deceased) Thru. Lrs Smt Sudha Giridhar Ambekar And Ors V/S Smt Vithabai Hira Dhone (since Deceased) Thru. ....Respondent Page 2/3 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 02:13:22 ::: Lr Smt Bharati Prakash Koli And Ors WITH CIVIL APPLICATION IN CRA NO. 485 OF 2017 In CIVIL REVISION APPLICATION LODGING NO . 32441 OF 2017 Mrs. Reshma Rajan Matvankar ....Applicant V/S Smt. Vithabai Hira Dhone (since Deceased) Thr. ....Respondent Lrs. Smt. Bharti Prakash Koli WITH CIVIL REVISION APPLICATION NO. 719 OF 2016 Ramchandra Vithal Thale ....Applicant V/S Smt Shirinbai Hasanali Kagalwala And Ors ....Respondent CORAM : RAJESH G. KETKAR, J DATE : 27th March, 2019 P.C. :
Due to paucity of time the matter is adjourned for 22/04/2019.In the meantime, Ad-interim relief if any, granted earlier to continue.
( FOR REGISTRAR JUDICIAL - I ) ....Respondent Page 3/3 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 02:13:22 :::