Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Chattisgarh - Subsection Section 19(1) in Chhattisgarh Winery Rules, 2013 (1)The limits of permissible losses of bottled wine during transport or export shall be the same as provided in sub-rules (1), (3) and (4) of rule 6 of the Chhattisgarh Foreign Liquor Rules, 1996.
