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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2) in The Assam Court-Fees (Amendment) Act, 1950

(2)In the third column in the said article,-
(a)opposite entries (i), (ii), (iv) and (vi) the words "Fifteen rupees" shall be inserted; and
(b)opposite entry (iii) and (v) the words "Twenty rupees" shall be inserted.