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Gujarat High Court

Kone Elevator (India) Private Limited vs State Of Gujarat & on 16 January, 2014

Author: Akil Kureshi

Bench: Akil Kureshi, Sonia Gokani

           C/SCA/4638/2011                                    ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 4638 of 2011

================================================================
          KONE ELEVATOR (INDIA) PRIVATE LIMITED....Petitioner(s)
                               Versus
                STATE OF GUJARAT & 1....Respondent(s)
================================================================
Appearance:
M/S WADIAGHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1 - 2
RULE SERVED for the Respondent(s) No. 1 - 2
================================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                  and
                  HONOURABLE MS JUSTICE SONIA GOKANI

                               Date : 16/01/2014


                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI)   Interim relief to continue till further orders.

(AKIL KURESHI, J.) (MS SONIA GOKANI, J.) raghu Page 1 of 1