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Bombay High Court

Akhil Bhartiya Mathadi Kamgar Sahakari ... vs The State Of Maharashtra (Through The ... on 17 December, 2019

Bench: Ranjit More, Surendra Pandharinath Tavade

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12962 OF 2019

 Akhil Bhartiya Mathadi Kamgar Sahakari                    ....Petitioner
 Patpedi Maryadit
              V/S
 The State Of Maharashtra (through The                  ....Respondent

Secretary) Industry, Energy And Labor Dept. And Ors MR.LAXMAN SHIVAJIRAO DESHMUKH FOR THE PETITIONER.

MRS.R.M.SHINDE- AGP FOR THE STATE.

CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 17th December, 2019 P.C. :

Stand over to 18/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/12/2019 ::: Downloaded on - 18/12/2019 03:19:38 :::