Bombay High Court
Akhil Bhartiya Mathadi Kamgar Sahakari ... vs The State Of Maharashtra (Through The ... on 17 December, 2019
Bench: Ranjit More, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12962 OF 2019
Akhil Bhartiya Mathadi Kamgar Sahakari ....Petitioner
Patpedi Maryadit
V/S
The State Of Maharashtra (through The ....Respondent
Secretary) Industry, Energy And Labor Dept. And Ors MR.LAXMAN SHIVAJIRAO DESHMUKH FOR THE PETITIONER.
MRS.R.M.SHINDE- AGP FOR THE STATE.
CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 17th December, 2019 P.C. :
Stand over to 18/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/12/2019 ::: Downloaded on - 18/12/2019 03:19:38 :::