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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(a) in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

(a)Air regulations, air navigation, aviation meteorology and aircraft and engine (General) as per the syllabus and standard required for obtaining Private Pilot Licence.