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Bombay High Court

Filatex India Ltd vs The Union Of India Through The Secretary ... on 15 March, 2019

Bench: A.S. Oka, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9260 OF 2018

 Filatex India Ltd.                              ....Petitioner
              V/S
 The Union Of India Through The Secretary And ....Respondent

Anr CORAM : A.S. OKA & M.S. SANKLECHA, JJ DATE : 15th March, 2019 P.C. :

On account of paucity of time, matter stands adjourned to 18/10/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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