Calcutta High Court (Appellete Side)
Srikumar Mukherjee vs Avijit Mukherjee & Ors on 12 May, 2015
Author: Harish Tandon
Bench: Harish Tandon
12.05.2015.
Item No.8 C.O. 1476 of 2015 Srikumar Mukherjee Vs. Avijit Mukherjee & Ors.
Mr. Somnath Gangopadhyay.
... for the petitioner.
This matter is wrongly listed under the heading "Upgraded Matters".
Let this matter go back to its original position and shall be taken up serially.
ab (Harish Tandon, J.)