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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(2)On receipt of the report of the Inspector (Kanungo) mentioned in sub-rule (1), the Assistant Consolidation Officer or the Consolidation Officer shall check it by making a field to field partal. He shall try to effect during the course of his checking as may reconciliations between tenure-holders (which shall be reduced to writing) as possible, and shall then prepare a report on his findings.